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State of Tamilnadu - Section
Section 9 in The Chennai Metropolitan Water Supply and Sewerage Board's Water Supply Charges (Levy and Collection) Regulations, 1982
9.
In addition to the tariff as specified in regulation 8, the Board shall also levy service charges to defray the cost of purchase and installation, maintenance, repairs, renewal of meters. The service charges shall be as mentioned below:-| Size of meter | Rupees/ Paise per month or part thereof |
| 15 mm. | 0.50 |
| 20 mm. | |
| 25 mm. | |
| 40 mm. | 4.00 |
| 50 mm. | 6.00 |