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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(5) in Sikkim Succession Act, 2008

(5)Where a female heir or descendant marries a person who does not possess sikkim Subjects Certificate/COI or has acquired foreign citizenship, such female heir/descendant Share follow the personal law of her Husband and as such shall not acquire any interest in the property: