(z)maintenance of all monuments and memories vested in the Municipal Corporation;(za)preventive measures against fire and protection of life and property against fire;(zb)provisions for neighbourhood communication centre for interaction with the public on matters related to civic services;(zc)compilation and maintenance of records and statistics relating to the administration of the Municipal Corporation; and(zd)any other function assigned to or obligation imposed on, the Municipal Corporation by or under this Act or any other law for the time being in force.
