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Allahabad High Court

Dr.Shri Prakash Singh vs Rakesh Yamdagni & Another. on 27 January, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22
Case :- CONTEMPT No. - 510 of 2002
Petitioner :- Dr.Shri Prakash Singh

Respondent :- Rakesh Yamdagni & Another.
Petitioner Counsel :- Upendra Nath Misra

Hon'ble Satyendra Singh Chauhan,J.

Case called out in the revised list. No one is present on behalf of the petitioner to press this contempt petition.

The contempt petition is accordingly dismissed for non-prosecution. Order Date :- 27.1.2010 RBS/-