Allahabad High Court
Dr.Shri Prakash Singh vs Rakesh Yamdagni & Another. on 27 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 510 of 2002 Petitioner :- Dr.Shri Prakash Singh Respondent :- Rakesh Yamdagni & Another. Petitioner Counsel :- Upendra Nath Misra Hon'ble Satyendra Singh Chauhan,J.
Case called out in the revised list. No one is present on behalf of the petitioner to press this contempt petition.
The contempt petition is accordingly dismissed for non-prosecution. Order Date :- 27.1.2010 RBS/-