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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4)(a) in The Liquefied Petroleum Gas (Regulation Of Use In Motor Vehicles) Order, 2001

(a)once in two years, for those having "Good" and "Satisfactory" rating certificate in the previous year;