Bombay High Court
Rajendra Pandit Bhavsar And Anr vs The Chief Executive Officer Raver Nagar ... on 29 January, 2024
2024:BHC-AUG:1890
1 42
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
42 CIVIL APPLICATION NO. 8750 OF 2023
IN
WP/10022/2010
RAJENDRA PANDIT BHAVSAR AND ANR
VERSUS
THE CHIEF EXECUTIVE OFFICER RAVER NAGAR PALIKA RAVER
...
Advocate for Applicant :
Ms. Yougandhara Bagdare h/f. Mrs. Deshmukh Charuta Sunil
AGP for Respondent/State: Mr. V. M. Chate
...
WITH
WRIT PETITION NO. 10022 OF 2010
...
CORAM : ARUN R. PEDNEKER, J.
DATE : 29th JANUARY, 2024 PER COURT:
1. Heard.
2. List the matter for final hearing in the final hearing board after three (03) weeks.
3. The civil application for early hearing stands disposed of.
[ARUN R. PEDNEKER, J.] marathe