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Bombay High Court

Rajendra Pandit Bhavsar And Anr vs The Chief Executive Officer Raver Nagar ... on 29 January, 2024

2024:BHC-AUG:1890

                                                        1                                42


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   BENCH AT AURANGABAD

                              42 CIVIL APPLICATION NO. 8750 OF 2023
                                                IN
                                          WP/10022/2010

                              RAJENDRA PANDIT BHAVSAR AND ANR
                                             VERSUS
                    THE CHIEF EXECUTIVE OFFICER RAVER NAGAR PALIKA RAVER
                                                ...
                                     Advocate for Applicant :
                     Ms. Yougandhara Bagdare h/f. Mrs. Deshmukh Charuta Sunil
                             AGP for Respondent/State: Mr. V. M. Chate
                                                ...
                                              WITH
                               WRIT PETITION NO. 10022 OF 2010
                                                ...

                                                  CORAM : ARUN R. PEDNEKER, J.

DATE : 29th JANUARY, 2024 PER COURT:

1. Heard.
2. List the matter for final hearing in the final hearing board after three (03) weeks.
3. The civil application for early hearing stands disposed of.

[ARUN R. PEDNEKER, J.] marathe