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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(f) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(f)
(i)Amount of stamp duty in dispute.............(appellant), *Strike out whichever is not applicable.son/daughter/wife of .......................(full name) of .........................(full address) sheweth as follows: