Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(v) in The Central Silk Board Silkworm Seed Regulations, 2010 (v)not refrigerate the cross breed and acid treated bivoltine hybrid silkworm seed beyond the permissible safe period of twenty days one day after the laid on date;
