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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in The U.P. State Universities (Centralised) Service Rules, 1975

(2)Every candidate for recruitment shall be required to submit certificate of character from the principal/head of the institution last attended and from two Gazetted Office (not related to the candidate) in active service of the State of Union Government who are well acquainted with his private life but unconnected with his school, college or University.