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State of Mizoram - Section

Section 25 in Mizo Marriage, Divorce and Inheritance of Property Act, 2014

25. Right of a woman leaving her husband on sumchhuah.

- If a woman leaves her husband on sumchhuah, she will have no right over the acquired property except her personal property.Provided that if she was compelled to leave her husband on sumchhuah by her husband's domestics violence or cruelty, or her husband is wantonly sexually unfaithful or insanity of her husband, or depriving her of conjugal right except on health ground, she can not be deprived of her right over the acquired property.Explanation. - 'sumchhuah' means a married woman leaving her husband by returning marriage price.