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Madhya Pradesh High Court

M/S. Flex. Industries Ltd. vs Union Of India on 13 March, 2019

                                                        1                                MCC-2894-2017
                             The High Court Of Madhya Pradesh
                                        MCC-2894-2017
                                        (M/S. FLEX. INDUSTRIES LTD. Vs UNION OF INDIA)

                    6
                    Jabalpur, Dated : 13-03-2019
                            Shri Akshat Shukla, learned counsel for the applicant.
                            Shri Himanshu Shrivastava, learned counsel for the respondent.

As prayed by the learned counsel for the respondent, list in the next week.



                         (RAVI SHANKAR JHA)                                       (SANJAY DWIVEDI)
                                JUDGE                                                   JUDGE


                    sj




Digitally signed by SUSHEEL KUMAR
JHARIYA
Date: 14/03/2019 13:51:03