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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 68(1)(c) in Transfer of Property Act, 1977

(c)where the mortgagee is deprived of the whole or part of his security by or in consequence of the wrongful act or default of the mortgagor ;