Bombay High Court
Central Bureau Of Investigation (Bs ... vs Yashwant Trimbak Joshi on 15 June, 2023
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Megha 47 to 49_appln_167 to 169_2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.167 OF 2019
Central Bureau of Investigation Bank
Securities and Fraud Cell, Mumbai ...Applicant
Versus
Bechu Bansi Tiwari ...Respondent
WITH
CRIMINAL APPLICATION NO.168 OF 2019
Central Bureau of Investigation Bank
Securities and Fraud Cell, Mumbai ...Applicant
Versus
Mohinder Kumar Sharma ...Respondent
WITH
CRIMINAL APPLICATION NO.169 OF 2019
Central Bureau of Investigation Bank
Securities and Fraud Cell, Mumbai ...Applicant
Versus
Yashwant Trimbak Joshi ...Respondent
...
Mr. Kamar Ali Shaikh i/b. Mr. H.S. Venegaonkar for the Applicant.
Mr. R.M. Pethe, APP for the Applicant in APPLN/167/2019
Mr. S.H. Yadav, APP for the Applicant in APPLN/168/2019
Ms A.A. Takalkar, APP for the Applicant in APPLN/169/2019
CORAM: SMT. ANUJA PRABHUDESSAI, J.
DATED : 15th JUNE, 2023.
P. C. :-
1. Learned counsel for the Applicant states that Criminal 1/2 ::: Uploaded on - 16/06/2023 ::: Downloaded on - 16/06/2023 21:57:20 ::: Megha 47 to 49_appln_167 to 169_2023.odt Application No.170 of 2019 arises from the same crime.
2. Hence, Criminal Application No.170 of 2019 be tagged alongwith these applications. Stand over to 30/06/2023.
(SMT. ANUJA PRABHUDESSAI, J.) 2/2 ::: Uploaded on - 16/06/2023 ::: Downloaded on - 16/06/2023 21:57:20 :::