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Bombay High Court

Central Bureau Of Investigation (Bs ... vs Yashwant Trimbak Joshi on 15 June, 2023

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

       Megha                                          47 to 49_appln_167 to 169_2023.odt


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CRIMINAL APPELLATE JURISDICTION

                      CRIMINAL APPLICATION NO.167 OF 2019

Central Bureau of Investigation Bank
Securities and Fraud Cell, Mumbai                          ...Applicant
                         Versus
Bechu Bansi Tiwari                                       ...Respondent
                                     WITH
                      CRIMINAL APPLICATION NO.168 OF 2019

Central Bureau of Investigation Bank
Securities and Fraud Cell, Mumbai                          ...Applicant
                         Versus
Mohinder Kumar Sharma                                    ...Respondent
                                     WITH
                      CRIMINAL APPLICATION NO.169 OF 2019

Central Bureau of Investigation Bank
Securities and Fraud Cell, Mumbai                          ...Applicant
                         Versus
Yashwant Trimbak Joshi                                   ...Respondent
                                   ...
Mr. Kamar Ali Shaikh i/b. Mr. H.S. Venegaonkar for the Applicant.
Mr. R.M. Pethe, APP for the Applicant in APPLN/167/2019
Mr. S.H. Yadav, APP for the Applicant in APPLN/168/2019
Ms A.A. Takalkar, APP for the Applicant in APPLN/169/2019


                                    CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 15th JUNE, 2023.

P. C. :-

1. Learned counsel for the Applicant states that Criminal 1/2 ::: Uploaded on - 16/06/2023 ::: Downloaded on - 16/06/2023 21:57:20 ::: Megha 47 to 49_appln_167 to 169_2023.odt Application No.170 of 2019 arises from the same crime.
2. Hence, Criminal Application No.170 of 2019 be tagged alongwith these applications. Stand over to 30/06/2023.

(SMT. ANUJA PRABHUDESSAI, J.) 2/2 ::: Uploaded on - 16/06/2023 ::: Downloaded on - 16/06/2023 21:57:20 :::