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State of Bihar - Section

Section 107 in Management and Working of the Forests

107. Medical Attendance.

- [Government Notification No. 2255-M.R., dated the 12th October, 1920 as amended by Notifications No. 967-L.S.-G., dated the 20th January 1923, No. 2385-L. S.-G.R, dated the 26th July 1923, No. 5504-L. S.-G., dated the 6th June 1924, No. 5787-L., S.-G., dated the 1st June 1928, No. 7144-L. S.-G., dated the 31st July, 1928 and No. 3404-L. S-G, dated the 11th March, 1929]. The following Rules are prescribed for the grant of free medical attendance and supply of medicine in Bihar and Orissa.