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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Meghalaya - Subsection

Section 27(c) in The Meghalaya Cinemas (Regulation) Rules

(c)The licensee shall cause to be affixed and displayed in a conspicuous manner in the cinema premises or at the booking office of price-list showing the various rates charged for tickets or different classes which are kept, offered or exposed by him for sale and also the hours of business during which such sale will be effected and no sale shall be effected except during the hours notified. Provided that advance, booking of seats shall be allowed on receipt of a reservation fee at the rate of 5 paise for each tickets of lowest two classes and 10 paise per ticket for the upper classes, and arrangement therefore shall be made by the license during the hours of 9 A.M. to 6 P.M. in the booking counter or any other notified place in the cinema house.