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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Andhra Pradesh - Subsection

Section 36(7) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(7)The ballot box shall then be closed, sealed and secured and placed in full view of the Presiding Officer and the polling agents.