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[Cites 0, Cited by 0] [Section 18] [Entire Act]

UT Ladakh - Subsection

Section 18(3) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(3)If the 5[Director, Archaeology] refuses to grant such permission, the applicantmay appeal to the Minister, whose decision shall be final.