Rajasthan High Court - Jodhpur
Suresh Vishnoi vs The State Of Rajasthan on 3 April, 2019
Bench: Pradeep Nandrajog, Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
(1). D.B. Spl. Appl. Writ No. 371/2019
Sunil Kumar
----Appellant
Versus
State Of Rajasthan
----Respondent
(2). D.B. Writ Misc Application No. 65/2019
Amad Khan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
(3). D.B. Writ Misc Application No. 67/2019
Prithvi Singh @ Parthvee Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
(4). D.B. Writ Misc Application No. 68/2019
Popat Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
(5). D.B. Spl. Appl. Writ No. 187/2019
Jetha Ram
----Appellant
Versus
State Of Rajasthan
----Respondent
(6). D.B. Spl. Appl. Writ No. 198/2019
Megha Ram
----Appellant
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(2 of 6) [SAW-371/2019 & More]
Versus
State Of Rajasthan
----Respondent
(7). D.B. Spl. Appl. Writ No. 228/2019
Suresh Vishnoi
----Appellant
Versus
The State Of Rajasthan
----Respondent
(8). D.B. Spl. Appl. Writ No. 256/2019
Manoj Kumar Sukhwal
----Appellant
Versus
State Of Rajasthan
----Respondent
(9). D.B. Spl. Appl. Writ No. 319/2019
State Of Rajasthan
----Appellant
Versus
Mahendra Choudhary
----Respondent
(10). D.B. Writ Misc Application No. 57/2019
Sumit
----Petitioner
Versus
State Of Rajasthan
----Respondent
(11). D.B. Spl. Appl. Writ No. 285/2019
Govind
----Appellant
Versus
State Of Rajasthan
----Respondent
(12). D.B. Spl. Appl. Writ No. 287/2019
Ganpat Tank
----Appellant
Versus
State Of Rajasthan
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(3 of 6) [SAW-371/2019 & More]
----Respondent
(13). D.B. Spl. Appl. Writ No. 1928/2018
Bhagirat
----Appellant
Versus
State Of Rajasthan
----Respondent
(14). D.B. Spl. Appl. Writ No. 44/2019
Om Prakash Saran
----Appellant
Versus
The State Of Rajasthan
----Respondent
(15). D.B. Spl. Appl. Writ No. 48/2019
Kanhaiya Lal Kumawat
----Appellant
Versus
State Of Rajasthan
----Respondent
(16). D.B. Spl. Appl. Writ No. 78/2019
Surendra Singh Ranawat
----Appellant
Versus
State Of Rajasthan
----Respondent
(17). D.B. Spl. Appl. Writ No. 81/2019
Karan Singh Ranawat
----Appellant
Versus
The State Of Rajasthan
----Respondent
(18). D.B. Spl. Appl. Writ No. 120/2019
Jhumar Ram
----Appellant
Versus
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(4 of 6) [SAW-371/2019 & More]
State Of Rajasthan
----Respondent
(19). D.B. Spl. Appl. Writ No. 124/2019
State Of Rajasthan
----Appellant
Versus
Revant Ram Meghwal
----Respondent
(20). D.B. Spl. Appl. Writ No. 130/2019
Naina Ram
----Appellant
Versus
State Of Rajasthan
----Respondent
(21). D.B. Spl. Appl. Writ No. 137/2019
Sharwan Ram Sinwar
----Appellant
Versus
The State Of Rajasthan
----Respondent
(22). D.B. Spl. Appl. Writ No. 140/2019
Kailash
----Appellant
Versus
State Of Rajasthan
----Respondent
(23). D.B. Spl. Appl. Writ No. 153/2019
Mahendra Kumar Gurjar
----Appellant
Versus
State Of Rajasthan
----Respondent
(24). D.B. Spl. Appl. Writ No. 154/2019
Shravan Kumar Choudhary
----Appellant
Versus
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(5 of 6) [SAW-371/2019 & More]
The State Of Rajasthan
----Respondent
(25). D.B. Spl. Appl. Writ No. 155/2019
Awar Dan
----Appellant
Versus
State Of Rajasthan
----Respondent
(26). D.B. Spl. Appl. Writ No. 259/2019
Rasheed
----Appellant
Versus
State Of Rajsthan
----Respondent
(27). D.B. Spl. Appl. Writ No. 368/2019
Mukesh Kumar Ganwariya
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr.Ashok Bhawad,
Mr.Ripudaman Singh
Mr.Kailash Jangid
Mr.Shreyansh Mardia
Mr.Vivek Sharma
Mr.M.S.Purohit
Mr.Lokesh Mathur
Mr.Varda Ram Choudhary
Mr.Mahipal Singh Deora
Mr.Bharat Devasi
For Respondent(s) : Ms.Rekha Borana, A.A.G.
Mr.Abhimanyu Singh on behalf of
Mr.Sandeep Shah, A.A.G.
HON'BLE THE CHIEF JUSTICE PRADEEP NANDRAJOG
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
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(6 of 6) [SAW-371/2019 & More] Order 03/04/2019 Renotify for 16.04.2019.
(DR. PUSHPENDRA SINGH BHATI),J (PRADEEP NANDRAJOG),CJ Kshama Dixit/-
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