Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Rajasthan High Court - Jodhpur

Suresh Vishnoi vs The State Of Rajasthan on 3 April, 2019

Bench: Pradeep Nandrajog, Pushpendra Singh Bhati

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     JODHPUR

              (1). D.B. Spl. Appl. Writ No. 371/2019

Sunil Kumar
                                                                  ----Appellant
                                   Versus
State Of Rajasthan
                                                               ----Respondent


            (2). D.B. Writ Misc Application No. 65/2019

Amad Khan
                                                                 ----Petitioner
                                   Versus
The State Of Rajasthan
                                                               ----Respondent


            (3). D.B. Writ Misc Application No. 67/2019

Prithvi Singh @ Parthvee Singh
                                                                 ----Petitioner
                                   Versus
State Of Rajasthan
                                                               ----Respondent

            (4). D.B. Writ Misc Application No. 68/2019

Popat Lal
                                                                 ----Petitioner
                                   Versus
The State Of Rajasthan
                                                               ----Respondent
              (5). D.B. Spl. Appl. Writ No. 187/2019

Jetha Ram
                                                                  ----Appellant
                                   Versus
State Of Rajasthan
                                                               ----Respondent
              (6). D.B. Spl. Appl. Writ No. 198/2019

Megha Ram
                                                                  ----Appellant


                   (Downloaded on 27/06/2019 at 10:18:24 PM)
                    (2 of 6)                                    [SAW-371/2019   & More]

                                   Versus
State Of Rajasthan
                                                                  ----Respondent
              (7). D.B. Spl. Appl. Writ No. 228/2019

Suresh Vishnoi
                                                                    ----Appellant
                                   Versus
The State Of Rajasthan
                                                                  ----Respondent
              (8). D.B. Spl. Appl. Writ No. 256/2019

Manoj Kumar Sukhwal
                                                                    ----Appellant
                                   Versus
State Of Rajasthan
                                                                  ----Respondent
              (9). D.B. Spl. Appl. Writ No. 319/2019

State Of Rajasthan
                                                                    ----Appellant
                                   Versus
Mahendra Choudhary
                                                                  ----Respondent

          (10). D.B. Writ Misc Application No. 57/2019

Sumit
                                                                   ----Petitioner
                                   Versus
State Of Rajasthan
                                                                 ----Respondent
              (11). D.B. Spl. Appl. Writ No. 285/2019

Govind
                                                                    ----Appellant
                                   Versus
State Of Rajasthan
                                                                  ----Respondent
              (12). D.B. Spl. Appl. Writ No. 287/2019

Ganpat Tank
                                                                    ----Appellant
                                   Versus
State Of Rajasthan

                   (Downloaded on 27/06/2019 at 10:18:24 PM)
                    (3 of 6)                                    [SAW-371/2019   & More]

                                                                  ----Respondent
           (13). D.B. Spl. Appl. Writ No. 1928/2018

Bhagirat
                                                                    ----Appellant
                                   Versus
State Of Rajasthan
                                                                  ----Respondent
             (14). D.B. Spl. Appl. Writ No. 44/2019

Om Prakash Saran
                                                                    ----Appellant
                                   Versus
The State Of Rajasthan
                                                                  ----Respondent

             (15). D.B. Spl. Appl. Writ No. 48/2019

Kanhaiya Lal Kumawat
                                                                    ----Appellant
                                   Versus
State Of Rajasthan
                                                                 ----Respondent

             (16). D.B. Spl. Appl. Writ No. 78/2019

 Surendra Singh Ranawat
                                                                   ----Appellant
                                   Versus
 State Of Rajasthan
                                                                ----Respondent

             (17). D.B. Spl. Appl. Writ No. 81/2019

Karan Singh Ranawat
                                                                    ----Appellant
                                   Versus
The State Of Rajasthan
                                                                 ----Respondent

            (18). D.B. Spl. Appl. Writ No. 120/2019

 Jhumar Ram
                                                                   ----Appellant
                                   Versus



                   (Downloaded on 27/06/2019 at 10:18:24 PM)
                  (4 of 6)                                    [SAW-371/2019   & More]


 State Of Rajasthan
                                                              ----Respondent

            (19). D.B. Spl. Appl. Writ No. 124/2019

State Of Rajasthan
                                                                  ----Appellant
                                 Versus
Revant Ram Meghwal
                                                               ----Respondent
            (20). D.B. Spl. Appl. Writ No. 130/2019

Naina Ram
                                                                  ----Appellant
                                 Versus
State Of Rajasthan
                                                                ----Respondent
            (21). D.B. Spl. Appl. Writ No. 137/2019

Sharwan Ram Sinwar
                                                                  ----Appellant
                                 Versus
The State Of Rajasthan
                                                                ----Respondent

            (22). D.B. Spl. Appl. Writ No. 140/2019

Kailash
                                                                  ----Appellant
                                 Versus
State Of Rajasthan
                                                               ----Respondent

            (23). D.B. Spl. Appl. Writ No. 153/2019

Mahendra Kumar Gurjar
                                                                  ----Appellant
                                 Versus
State Of Rajasthan
                                                               ----Respondent
            (24). D.B. Spl. Appl. Writ No. 154/2019

Shravan Kumar Choudhary
                                                                  ----Appellant
                                 Versus

                 (Downloaded on 27/06/2019 at 10:18:24 PM)
                      (5 of 6)                                    [SAW-371/2019   & More]

The State Of Rajasthan
                                                                    ----Respondent
             (25). D.B. Spl. Appl. Writ No. 155/2019

Awar Dan
                                                                      ----Appellant
                                     Versus
State Of Rajasthan
                                                                    ----Respondent

             (26). D.B. Spl. Appl. Writ No. 259/2019

 Rasheed
                                                                      ----Appellant
                                     Versus
 State Of Rajsthan
                                                                   ----Respondent
             (27). D.B. Spl. Appl. Writ No. 368/2019

Mukesh Kumar Ganwariya
                                                                      ----Appellant
                                     Versus
State Of Rajasthan
                                                                    ----Respondent



For Appellant(s)           :    Mr.Ashok Bhawad,
                                Mr.Ripudaman Singh
                                Mr.Kailash Jangid
                                Mr.Shreyansh Mardia
                                Mr.Vivek Sharma
                                Mr.M.S.Purohit
                                Mr.Lokesh Mathur
                                Mr.Varda Ram Choudhary
                                Mr.Mahipal Singh Deora
                                Mr.Bharat Devasi
For Respondent(s)          :    Ms.Rekha Borana, A.A.G.
                                Mr.Abhimanyu Singh on behalf of
                                Mr.Sandeep Shah, A.A.G.



   HON'BLE THE CHIEF JUSTICE PRADEEP NANDRAJOG
     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
(Downloaded on 27/06/2019 at 10:18:24 PM)

(6 of 6) [SAW-371/2019 & More] Order 03/04/2019 Renotify for 16.04.2019.

(DR. PUSHPENDRA SINGH BHATI),J (PRADEEP NANDRAJOG),CJ Kshama Dixit/-

(Downloaded on 27/06/2019 at 10:18:24 PM)

Powered by TCPDF (www.tcpdf.org)