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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 84(2)(w) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(w)the salary and allowances payable to, and other terms and conditions of service of, the Chairperson and other Members of the Appellate Tribunal under sub-section (1) of section 48 ;