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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(5) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(5)The accounts of the Council shall have to be obligatorily audited by an Auditor appointed by the Council every year, apart from the periodic audit that may be conducted by the Accountant General, West Bengal. The audit report has to be submitted to the State Government which may take such action on the audit reports as it deems fit.