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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(6) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(6)No staff of the Child Care Institution shall use any abusive or vulgar language or discuss ageinappropriate topics or watch pornographic material or read obscene literature in the premises of the Child Care Institution.