Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(29) in Code on Social Security, 2020

(29)"establishment" means-
(a)a place where any industry, trade, business, manufacture or occupation is carried on; or
(b)a factory, motor transport undertaking, newspaper establishment, audiovisual production, building and other construction work or plantation; or
(c)a mine, port or vicinity of port where dock work is carried out.
Explanation. - For the purposes of Chapter III, where an establishment consists of different departments or has branches, whether situate in the same place or in different places, all such departments or branches shall be treated as parts of the same establishment;