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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(7)(d) in The Alipurduar University Act, 2018

(d)has willfully omitted or refused to carry out the provisions of this Act or has committed breach of any of the terms and conditions of the service contract or has abused or misused the powers vested in him or if the continuance in the office of the Vice-Chancellor is detrimental to the interest of the University; or