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[Cites 0, Cited by 2] [Entire Act]

State of Rajasthan - Section

Section 7 in The University of Rajasthan (Amendment) Act, 1962

7. Substitution of new section for section 24.

- For section 24 of the principal Act, the following shall be substituted, namely:-"24. Faculties. - The University shall include the Faculties of,-
(1)Arts;
(2)Social Sciences;
(3)Science;
(4)Commerce;
(5)Law;
(6)Medicine and Pharmaceutics;
(7)Engineering and Technology;
(8)Ayurved;
(9)Education; and
(10)Such other Faculties as may be prescribed by the Statutes."