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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(3)(u) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(u)"prescribed" means prescribed by the Government by rules made under this Act.
(uu)[ 'Superintending Engineer' means the Superintending Engineer of Irrigation and Command Area Development Department incharge of concerned Farmers Organisations.] [Inserted by Act No. 7 of 2003, dated 23.4.2003.]
(v)"warabandi" means a system of distribution of water allocation to water users by turn, according to an approved schedule indicating the day, duration and the time of supply.