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[Cites 0, Cited by 4] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(4) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(4)The Board may decide on the period of exclusivity to lay, build, operate or expand a city or local natural gas distribution network for such number of years as it may by order, determine in accordance with the principles laid down by the regulations made by it, in a transparent manner while fully protecting the consumer interests.