Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 143] [Entire Act] Bombay Presidency - Subsection Section 143(3) in Bombay Police Act, 1951 (3)Notwithstanding anything contained in the [Code of Criminal Procedure, 1898,] the offence punishable under this section shall be cognizable.]
