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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(h) in The Tamil Nadu Advertisements Tax Act, 1983

(h)"proprietor", in relation to a place of entertainment, means a licensee of cinematograph exhibition under the Tamil Nadu Cinemas (Regulation) Act, 1955 (Tamil Nadu Act IX of 1955) and includes the Government, any local authority or any person responsible for the management thereof;