Himachal Pradesh High Court
Mandeep Rana vs . Directorate Of Enforcement on 11 September, 2025
Author: Virender Singh
Bench: Virender Singh
Mandeep Rana vs. Directorate of Enforcement .
Cr.MP(M) No.2206 of 2025 11.09.2025 Present: Mr. N.S. Chandel, Senior Advocate, with Mr. Vinod Gupta, Advocate, for the applicant.
Mr. Ajeet Singh Saklani, Mr. Surila Sangam and Ms. Ananya Srivastva, Advocates, for the respondent.
r to It has been submitted by learned counsel for the respondent that the case is to be argued by Mr. Zoheb Hussain, Advocate, today, who is busy in Hon'ble Supreme Court.
In view of the request, made by learned counsel for the respondent, list on 12.09.2025.
(Virender Singh) Judge September 11, 2025 (subhash) ::: Downloaded on - 11/09/2025 21:33:04 :::CIS