Madhya Pradesh High Court
Narbada Prasad Soni vs Bhola Nath Soni S/O. Late Jhagad Soni ... on 16 July, 2021
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 MA-1202-2018
The High Court Of Madhya Pradesh
MA-1202-2018
(NARBADA PRASAD SONI Vs BHOLA NATH SONI S/O. LATE JHAGAD SONI (DEAD) SMT. ANITA AND
OTHERS)
8
Jabalpur, Dated : 16-07-2021
Heard through Video Conferencing.
Shri Agnivesh Dubey, counsel for the appellant.
Shri Dharmendra Kumar Shah, counsel for the respondents.
Learned counsel for the respondents submits that copy of application for grant of stay has not been supplied to him.
Therefore, counsel for appellant is directed to supply the aforesaid copy to the counsel for respondents within a week.
List this case after one week.
(RAJENDRA KUMAR (VERMA)) JUDGE TG /-
Signature Not Verified SAN Digitally signed by TRUPTI GUNJAL Date: 2021.07.16 17:23:21 IST