Supreme Court - Daily Orders
Alagaapuram R. Mohanraj vs Tamil Nadu Legislative Assembly Rep. By ... on 26 August, 2015
ITEM NO.805 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 455/2015
ALAGAAPURAM R. MOHANRAJ AND ORS. Petitioner(s)
VERSUS
TAMIL NADU LEGISLATIVE ASSEMBLY REP.
BY ITS SECRETARY AND ANR. Respondent(s)
Date : 26/08/2015 This petition was mentioned today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Sanjay R. Hegde,Sr.Adv.(Mentioned by)
Mr. Anil Kumar Mishra-i,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 28th August, 2015.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.08.26 16:54:28 IST Reason: