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Supreme Court - Daily Orders

Alagaapuram R. Mohanraj vs Tamil Nadu Legislative Assembly Rep. By ... on 26 August, 2015

     ITEM NO.805                            COURT NO.5                  SECTION X

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)               No(s).   455/2015

     ALAGAAPURAM R. MOHANRAJ AND ORS.                                   Petitioner(s)

                                                    VERSUS

     TAMIL NADU LEGISLATIVE ASSEMBLY REP.
     BY ITS SECRETARY AND ANR.                                          Respondent(s)




     Date : 26/08/2015 This petition was mentioned today.

     CORAM :
                         HON’BLE MR. JUSTICE J. CHELAMESWAR
                         HON’BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)               Mr. Sanjay R. Hegde,Sr.Adv.(Mentioned by)
                                     Mr. Anil Kumar Mishra-i,Adv.


     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

List on 28th August, 2015.

[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.08.26 16:54:28 IST Reason: