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Supreme Court - Daily Orders

Umesh Kumar Jaiswal vs State Of Chhattisgarh And Others on 17 October, 2016

Bench: S.A. Bobde, Ashok Bhushan

     ITEM NO.53                              COURT NO.10                  SECTION IVA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).29202/2016

     (Arising out of impugned final judgment and order dated 14/07/2016
     in WA No.248/2016 passed by the High Court Of Chhatisgarh At
     Bilaspur)

     UMESH KUMAR JAISWAL                                                  Petitioner(s)

                                                    VERSUS

     STATE OF CHHATTISGARH AND OTHERS                                     Respondent(s)

     (With appln. (s) for exemption from filing O.T.)

     Date : 17/10/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)                 Mr. Manish Gupta, Adv.
                                       Mr. Lave Kumar Sharma, Adv.
                                       Mr. T. R. B. Sivakumar,Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed.

However, the costs of Rs.25,000/- (Rupees twenty five thousand only), imposed on the petitioner by the appellate court, is waived of.


                         (Sanjay Kumar-II)                            (Indu Pokhriyal)
                          Court Master                                  Court Master




Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2016.10.19
12:50:19 IST
Reason: