Supreme Court - Daily Orders
Umesh Kumar Jaiswal vs State Of Chhattisgarh And Others on 17 October, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.53 COURT NO.10 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).29202/2016
(Arising out of impugned final judgment and order dated 14/07/2016
in WA No.248/2016 passed by the High Court Of Chhatisgarh At
Bilaspur)
UMESH KUMAR JAISWAL Petitioner(s)
VERSUS
STATE OF CHHATTISGARH AND OTHERS Respondent(s)
(With appln. (s) for exemption from filing O.T.)
Date : 17/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Manish Gupta, Adv.
Mr. Lave Kumar Sharma, Adv.
Mr. T. R. B. Sivakumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
However, the costs of Rs.25,000/- (Rupees twenty five thousand only), imposed on the petitioner by the appellate court, is waived of.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.10.19
12:50:19 IST
Reason: