Calcutta High Court (Appellete Side)
Delta Construction Systems Ltd vs Union Of India & Ors on 11 April, 2022
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
11-04-2022 ct no. 13 SL. 382 pk WPA 8982 of 2011 Delta Construction Systems Ltd.
-Versus-
Union of India & Ors.
(Via Video Conference) The matter was listed under the heading "Old Matters".
None appears on behalf of the parties. No accommodation is prayed for. Accordingly, the writ application shall stand dismissed for default.
Interim orders, if any, shall stand vacated. There shall be no order as to costs. All parties shall act on the server copy of this order duly downloaded from the official website of this Court.
(Rajasekhar Mantha, J.)