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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000

(3)The members of the Committee, other than the officer of Authority will be entitled to such allowances as may be determined by the Authority from time to time.