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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(1)(i) in West Bengal Estates Acquisition Act, 1953

(i)in the case of application of such Chapters to the area comprised in the district of Purulia,—to the Chota Nagpur Tenancy Act, 1908 (Bengal Act No. 6 of 1908), or the corresponding provision thereof, and