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Union of India - Section

Section 104 in The Central Reserve Police Force Rules, 1955

104. [ Classification

.-(1) The posts of Commandant, Assistant Commandant (Second-in Command/Adjutant) and Company Commander/Quarter Master shall be the posts included in the General Central Service, Class-I.
(2)The posts of Principal, Vice-Principal and Assistant Principal of the Central Training College, Central Reserve Police Force, Neemuch, shall also be the posts included in the General Central Service, Class-I.]