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Patna High Court - Orders

Chaturi Bhar @ Ramashish Bhar vs The State Of Bihar on 21 December, 2022

Bench: Chakradhari Sharan Singh, Chandra Prakash Singh

    IN THE HIGH COURT OF JUDICATURE AT PATNA
                 CRIMINAL APPEAL (DB) No.597 of 2021
       Arising Out of PS. Case No.-101 Year-2016 Thana- ITARHI District- Buxar
======================================================
SHERA HUSSAIN

                                                                  ... ... Appellant/s
                                       Versus
THE STATE OF BIHAR

                                          ... ... Respondent/s
======================================================
                                        with
                CRIMINAL APPEAL (DB) No. 619 of 2021
       Arising Out of PS. Case No.-101 Year-2016 Thana- ITARHI District- Buxar
======================================================
RAM AWADH KOERI @ RAM AVADH SINGH

                                                                  ... ... Appellant/s
                                       Versus
The State of Bihar

                                          ... ... Respondent/s
======================================================
                                        with
                CRIMINAL APPEAL (DB) No. 634 of 2021
       Arising Out of PS. Case No.-101 Year-2016 Thana- ITARHI District- Buxar
======================================================
VINOD RAJAK

                                                                  ... ... Appellant/s
                                       Versus
The State of Bihar

                                          ... ... Respondent/s
======================================================
                                        with
                CRIMINAL APPEAL (DB) No. 668 of 2021
       Arising Out of PS. Case No.-101 Year-2016 Thana- ITARHI District- Buxar
======================================================
CHATURI BHAR @ RAMASHISH BHAR

                                                                  ... ... Appellant/s
                                       Versus
The State of Bihar

                                          ... ... Respondent/s
======================================================
Appearance :
(In CRIMINAL APPEAL (DB) No. 597 of 2021)
            Patna High Court CR. APP (DB) No.597 of 2021(5) dt.21-12-2022
                                                       2/2




                  For the Appellant/s  :    None
                  For the Respondent/s :    Ms. Shashi Bala Verma, APP
                  (In CRIMINAL APPEAL (DB) No. 619 of 2021)
                  For the Appellant/s  :    None
                  For the Respondent/s :    Mr.Dilip Kr. Sinha, APP
                  (In CRIMINAL APPEAL (DB) No. 634 of 2021)
                  For the Appellant/s  :    None
                  For the Respondent/s :    Mr.Abhimanyu Sharma, Advocate
                  (In CRIMINAL APPEAL (DB) No. 668 of 2021)
                  For the Appellant/s  :    None
                  For the Respondent/s :    Mr.Ajay Mishra, APP
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
                  SINGH
                          and
                          HONOURABLE MR. JUSTICE CHANDRA PRAKASH
                  SINGH
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
                  SINGH)

5    21-12-2022

No one appears on behalf of the appellants.

List these appeals on 22.12.2022.

(Chakradhari Sharan Singh, J) ( Chandra Prakash Singh, J) Rajesh/-

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