Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tripura - Section Section 31 in Tripura Sales Tax Act, 1976 31. Cognizance of offence. - No court shall take cognizance of any offence under this Act, or the rules made thereunder except with the previous sanction of the Commissioner.
