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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(7) in Maharashtra Cinemas (Regulation) Rules, 1966

(7)All enclosed staircases shall have on both sides strong handrails firmly secured to the wall by strong metal brackets about 7.5 cms. clear therefrom and about 90 cms. above the stairs but such handrails shall not run on level platform and landings where the same is more in length than the width of the stairs.