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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2) in The Gas Cylinders Rules, 2004

(2)A license in Form `E', `F' or `G' for filling or storage of compressed gases granted or renewed under these rules shall remain in force till the 30th day of September of the year up to which the license is granted or renewed subject to a maximum of ten years.