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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(5) in Bureau of Indian Standards Rules, 2017

(5)A copy of order passed under sub- rule (4) shall be sent to the applicant by registered post or speed post or by email at the address given in the application and also be placed on the website of the Bureau.