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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Himachal Pradesh - Subsection

Section 92(1)(v) in The Himachal Pradesh Panchayati Raj Act, 1994

(v)advise the State Government in the developmental activities, social forestry, family welfare, welfare of the disabled, destitutes, women, youth and children and sports;