Madhya Pradesh High Court
Krishnachand vs The State Of Madhya Pradesh on 17 December, 2021
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 CRA-7557-2021 The High Court Of Madhya Pradesh CRA No. 7557 of 2021 (KRISHNACHAND Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 17-12-2021 As the lawyers are abstaining from judicial work, list this case in the week commencing 21.02.2022, without any right of mentioning.
(ATUL SREEDHARAN) (SUNITA YADAV)
JUDGE JUDGE
rk.
Signature Not Verified
SAN
Digitally signed by RAVIKANT KEWAT
Date: 2021.12.21 14:46:28 IST