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Madhya Pradesh High Court

Krishnachand vs The State Of Madhya Pradesh on 17 December, 2021

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 CRA-7557-2021 The High Court Of Madhya Pradesh CRA No. 7557 of 2021 (KRISHNACHAND Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 17-12-2021 As the lawyers are abstaining from judicial work, list this case in the week commencing 21.02.2022, without any right of mentioning.



                                           (ATUL SREEDHARAN)                                     (SUNITA YADAV)
                                                  JUDGE                                              JUDGE

                                     rk.




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Date: 2021.12.21 14:46:28 IST