Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(11)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(11)(b) in Chhattisgarh Value Added Tax Rules, 2006

(b)The officer and other employees of the Tribunal shall discharge their functions under the general superintendence of the Chairman.