Kerala High Court
P.T.Philipose vs Sunil Jacob on 15 March, 2021
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque, Kauser Edappagath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
MONDAY, THE 15TH DAY OF MARCH 2021 / 24TH PHALGUNA, 1942
OP (FC).No.287 OF 2019
AGAINST THE JUDGMENT IN OP 168/2010 OF FAMILY COURT, KOTTAYAM AT
ETTUMANOOR
PETITIONER/APPELLANT:
P.T.PHILIPOSE, AGED 81 YEARS, DOOR NO.15,LAKE VIEW
DEFENCE COLONY, SHETTYHALLI, JALAJALLI WEST,
BANGALORE, KARNATAKA
BY ADVS.SMT.A.K.PREETHA
SRI.C.ANIL KUMAR
RESPONDENTS/RESPONDENTS IN THE MAT.APPEAL:
1 SUNIL JACOB, AGED 41 YEARS, S/O. JACOB KURIAN,
ELAVUMKAL HOUSE, VADAVATHOOR P.O., KOTTAYAM,KERALA-
686 008
2 BINDHU PHILIPS, AGED 39 YEARS
NO.11.BRIARDALE COURT, PLAINSBORO,NJ 08536,USA
3 SANTHOSH PHILIPS, AGED 35 YEARS, S/O.PHILIPOSE, 835A,
LOCKEFIELD STREET, INDIANPOLIS,IN 46202,USA.
(3RD RESPONDENT DELETED FROM PARTY ARRAY VIDE ORDER
DATED 20/05/2019 IN I.A,NO.3/2019).
4 ANNAMMA PHILIPOSE, AGED 67 YEARS
W/O. P.T.PHILIPOSE,DOOR NO.15,LAKE VIEW DEFENCE
COLONY, SHETTYHALLI, JALAHALLI WEST , BANGALORE,
KARNATAKA
BY ADV. SRI.SANTHOSH MATHEW
BY ADV. SRI.ARUN THOMAS
BY ADV. SRI.JENNIS STEPHEN
BY ADV. SRI.VIJAY V. PAUL
BY ADV. SRI.ANIL SEBASTIAN PULICKEL
BY ADV. SMT.DIVYA SARA GEORGE
BY ADV. SMT.JAISY ELZA JOE
R4 BY ADV. SMT.HEMA R.
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 15-03-2021
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(FC).No.287/2019
2
JUDGMENT
Dated this the 15th day of March 2021 A.MUHAMED MUSTAQUE, J The learned counsel for the petitioner submitted that the matter has become infructuous. The O.P(FC) is accordingly dismissed as infructuous.
Sd/-
A.MUHAMED MUSTAQUE JUDGE Sd/-
DR. KAUSER EDAPPAGATH kp True copy JUDGE P.A. To Judge