Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 15 in Assam Industries (Sales Tax Concessions) Act, 1986 15. Amendment of Assam Act XIX of 1967. - In the Assam Purchase Tax Act, 1967, after section 3, the following new section shall be inserted as section 3A, namely:-
