Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 6] [Entire Act] Union of India - Subsection Section 6(3) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (3)The Committee shall meet when required to do so by the Central Government and shall have power to regulate its own procedure.
