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[Cites 0, Cited by 0] [Section 2B] [Entire Act]

State of West Bengal - Subsection

Section 2B(c) in West Bengal Land Reforms Rules, (Bargadars) Rules, 1956

(c)while cultivating such land, enjoy all the rights of, and discharge all the liabilities of, a bargadar, in respect thereof, under the provisions of the West Bengal Land Reforms Act, 1955.