Himachal Pradesh High Court
State Of Himachal Pradesh vs . Mehar Singh & on 13 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
State of Himachal Pradesh vs. Mehar Singh & .
another.
Cr.Appeal No.599 of 2008 13.04.2022 Present: Ms. Divya Sood, Deputy Advocate General, for the appellant.
None for the respondents.
List on 5.5.2022.
(Vivek Singh Thakur) Judge April 13, 2022 (veena) ::: Downloaded on - 13/04/2022 20:16:51 :::CIS