Section 8 in The M.P. Housing Board Regulations, 1977
8. Appointment of officers and servants of the Board.
- The power of appointing any person on a post under the Board :-(a)which carries a maximum scale of pay not exceeding one thousand and two hundred rupees shall vest in the Chairman;(b)which carries a maximum scale of pay not exceeding seven hundred rupees, shall vest in the Housing Commissioner;(c)which carries a maximum scale of pay not exceeding three hundred rupees, shall vest in the Deputy Housing Commissioner;(d)which carries a maximum scale of pay not exceeding two hundred rupees, shall vest in the Executive Engineer.
